Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 23 in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

23. Ethics Committee.

(1)There shall be an Ethics Committee for ensuring smooth running and proper patient care in the Institute, associated hospitals and health centres.
(2)The constitution of the Ethics Committee, the term of office of its members and its powers and functions shall be such as may be prescribed.