Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(1) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(1)There shall be an Ethics Committee for ensuring smooth running and proper patient care in the Institute, associated hospitals and health centres.