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State of Goa - Section

Section 26 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

26. Entry of application forms.

(1)After the last date for receipt of the application forms, the data shall be entered in the computer in the office of the Board accurately and the seat numbers shall be generated with necessary details.
(2)The school lists shall be sent to schools with relevant details for necessary counter--check. The school lists shall be displayed in the schools immediately for information of the candidates.
(3)The discrepancies in any of the particulars in the list identified by the candidates/schools supported with necessary documents shall be forwarded to the Board through the Head of the school for settlement of discrepancies