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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)After the last date for receipt of the application forms, the data shall be entered in the computer in the office of the Board accurately and the seat numbers shall be generated with necessary details.