Section 2 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989
2. Definitions
.-In these rules, unless the context otherwise requires, -(a)"Appendix "means Appendix to these rules;(b)"armed party "means a party armed with swords, guns or rifles or bearing side arms;(c)"senior officers "means the Director-General, Additional Director-General, Inspector-General, Additional Inspector-General, Deputy Inspector-General and Additional Deputy Inspector-General of the Border Security Force;(d)All other words and expressions used in these rules and defined in the Border Security Force Act, 1968 shall have the meaning respectively assigned to them in the Act.
