Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33H] [Entire Act] State of Telangana - Subsection Section 33H(vi) in Telangana Education Act, 1982 (vi)to subject to the provisions of section-33-E evolve the procedure for the recruitment and conditions of service of the teaching and non-teaching staff of the registered school.
