Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 33H in Telangana Education Act, 1982

33H. Functions of the Advisory Body.

- The Advisory Body shall perform the following functions, namely:-
(i)to advise the management in evolving the fee structure;
(ii)to evolve the procedure for the admission of the students;
(iii)to evolve the procedure for accounting and auditing the accounts of the registered school;
(iv)to suggest guidelines for the administration of the school without interfering with the minority character of the minority institutions;
(v)to approve the annual report;
(vi)to subject to the provisions of section-33-E evolve the procedure for the recruitment and conditions of service of the teaching and non-teaching staff of the registered school.