Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Jharkhand - Subsection Section 25(iii) in The Jharkhand Compulsory Registration of Marriages Act, 2017 (iii)A fee of Rs. 50/- to be paid online will be charged for getting the certified copy of a marriage certificate.
