Section 25 in The Jharkhand Compulsory Registration of Marriages Act, 2017
25. Fee for Registration of Marriage.
- (i) All online/offline application for Compulsory Registration of Marriages will be submitted with online payment of Rs. 50/- as registration fee.(ii)No fee or late fine will be charged from the applicants, if either of the two, or both belong to Below Poverty Line category.(iii)A fee of Rs. 50/- to be paid online will be charged for getting the certified copy of a marriage certificate.(iv)For searching the indexes, a fee of Rs. 10/- per year will be charged from the applicant.
