Himachal Pradesh High Court
Chhangu Ram vs . State Of Hp & Anr. on 21 May, 2025
Chhangu Ram Vs. State of HP & Anr.
CMP(M) No.717 of 2025 21.05.2025 Present: Mr. Madan Gopal, Advocate, for the applicant.
Mr. B.N. Sharma, Mr. Diwakar Dev Sharma and Mr. Raj Kumar Negi, Addl. Advocates General with Mr. R.P. Singh and Mr. Manish Thakur, Dy. Advocates General, for the respondents/State. Notice. Mr. Raj Kumar Negi, learned Addl. Advocate General appears and waives service of notice on behalf of the respondents and seeks time to file reply. Reply be filed within four weeks. List thereafter.
(Bipin C. Negi) Judge 21st May, 2025 (Gaurav Rawat)