Himachal Pradesh High Court
Chhangu Ram vs . State Of Hp & Others on 26 August, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Chhangu Ram Vs. State of HP & others CWP No. 5804 of 2022 .
26.8.2022 Present: Mr. Bonit Prakash, Advocate, for the petitioner.
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Shiv Pal Manhans, Additional Advocate General and Mr. Y.S. Thakur Dy. AG, for the respondents No. 1 to 4State.
Notice. Mr. Rajinder Dogra, learned Senior Additional Advocate General appears and waives service of notice on behalf of respondentsState. He prays for and is granted a week's time to file reply.
List on 12.9.2022.
CMP No. 11695 of 2022 Notice/reply in the aforesaid terms. In the meanwhile, the impugned order dated 21.6.2022 (Annexure P2) is ordered to be stayed.
Copy dasti.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge August 26, 2022 (kalpana) ::: Downloaded on - 27/08/2022 20:02:58 :::CIS