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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(g) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(g)"District Audit Officer" means the District Audit Officer, Cooperative Societies and Panchayats, under the administrative control of the Chief Audit Officer, Co-operative Societies and Panchayats, Uttar Pradesh;