Section 8 in The Railway Protection Force Rules, 1987
8. Central Crime Bureau.
-8.1A Central Crime Bureau consisting of such number of superior officers andenrolled members of the Force as may be determined by the Director-Generalshall be maintained at in headquarters.8.2The Central Crime Bureau shall consist of a Central Detective Wing, a Central Records Wing and shall perform such duties, maintain such records, compile andsubmit such reports and returns as may be directed by the Director-General.
