Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(8) in The Railway Protection Force Rules, 1987 8.1A Central Crime Bureau consisting of such number of superior officers andenrolled members of the Force as may be determined by the Director-Generalshall be maintained at in headquarters.
