Section 15(3)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 15(3)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(v)Preparation of the Merit List and assigning rank:The Committee of PECET-AC shall follow the guidelines prescribed in Rule 7 under these Rules in preparing the merit list and assigning the rank, tie break in case of more than one student scoring the same marks at PECET-AC, preparation of Rank lists and issuing of Rank Cards.

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State of Andhra Pradesh - Subsection

Section 15(3)(v) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004