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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(3)Functions of Committee of PECET-AC. - (i) The Committee shall PECET-AC in fair and transparent manner subject to supervision of the permanent committee and it shall submit the proposed question papers, the names of the paper setter and examiners and the method adopted to ensure papers are not leaked, whenever the Permanent Committee calls for such information.
(ii)The Committee of PECET-AC shall preserve the question paper and the answer papers for the period as indicated by the Permanent committee.
(iii)Committee of PECET-AC shall also communicate a copy of the merit list forthwith to the competent authority and the Permanent Committee.
(iv)Committee of PECET-Ac shall follow the same eligibility criteria as prescribed in Rule 3 and the same scheme for conduct of test, minimum-qualifying mark etc., declaration of results and assigning merit ranks in rules 4, 5, 6 and 7 of these Rules.
(v)Preparation of the Merit List and assigning rank:The Committee of PECET-AC shall follow the guidelines prescribed in Rule 7 under these Rules in preparing the merit list and assigning the rank, tie break in case of more than one student scoring the same marks at PECET-AC, preparation of Rank lists and issuing of Rank Cards.