Section 130 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
130. Actions during conduct of activities .-(1) The operator shall ensure that the planned activities are cleared from safety point of view before they are conducted.
(2)The safety clearance shall show which conditions have to be met, including the actions required to be taken before, during and after the work in such a manner that those who participate in or may be affected by the activities are not injured, and the probability of mistakes that can result in situations of hazard and accident shall not occur.
