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[Cites 0, Cited by 0] [Section 130] [Entire Act]

Union of India - Subsection

Section 130(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)The safety clearance shall show which conditions have to be met, including the actions required to be taken before, during and after the work in such a manner that those who participate in or may be affected by the activities are not injured, and the probability of mistakes that can result in situations of hazard and accident shall not occur.