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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Biological Diversity Rules, 2010

(3)The non-official Member shall be entitled to sitting allowance, travelling expenses, daily allowance and such other allowances, as may be fixed by the State Government for attending the meeting (s) of the Board.