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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991

(2)No person, except the authorised staff of Puri Raj Bhavan, shall be allowed to cook within the said Raj Bhavan. Food procured from elsewhere may, however, be served in the Dining Hall in special cases.