Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60(3)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(3)(v) in Andhra Pradesh Panchayat Raj Act, 1994

(v)fees for the occupation of building including chavadies and sarais under the control of the Gram Panchayat.