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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(17) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(17)Notwithstanding the above, State Load Despatch Centre may direct a Discom to curtail its Reactive Drawal/ Injection in case the security of Grid or safety of any equipment is endangered. All State Area Generating Station / Independent Power Producers /Open Access Generators (OAGs) shall generate / absorb Reactive power as per instructions of State Load Despatch Centre, within capability limits of the respective Generating Units that are without sacrificing on the active generation required at that time. No payments shall be made to the State Area Generating Station Independent Power Producers / Open Access Generators (OAGs) for such Value Added Ratio generation/absorption. Also, State Area Generating Station / Independent, Power Producers /Open Access Generators (OAGs) will not be required to make any payment for such Value Added. Ratio generation/ absorption.