Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 11 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

11. Preparation of Budget.

- The Chief Executive Officer after examination of the proposals, about the programmes for the ensuing year, received from the various Standing Committees shall on or before the l0th day of January of each year cause to be prepared and laid before the General Administration Committee of the Janapada Panchayat tin estimate of the Income and Expenditure of the Janapada Panchayat for the next financial year in Form JP-BE-II.