Section 4(2) in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979
(2)The Committee to be so formed under sub-section regulations (1) shall be of two types, -(a)Adhoc Committees to complete their respective assignments such as Rules Committee, Assets and Liabilities Committee; and(b)Standing Committees having Assignments of continuing nature and functions ceaselessly to assist the Board in its specialised aspect of duties, such as :(i)Administrative Approval Committee, and(ii)Purchase Committee.
