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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(b) in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

(b)Standing Committees having Assignments of continuing nature and functions ceaselessly to assist the Board in its specialised aspect of duties, such as :
(i)Administrative Approval Committee, and
(ii)Purchase Committee.