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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(1) in West Bengal Shops and Establishments Rules, 1964

(1)All orders, letters, reports, and other documents issued by an Inspector with respect to the provisions of the Act shall be properly filed and preserved by the shop-keeper or employer concerned for a period of 12 months and shall be made available in the shop or establishment for examination by the Inspector.