Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(21) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012 (21)During night hours, when the elephants are in transit, prominent reflectors in red colour shall be provided at the front and rear side of elephants.
