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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(1)Low tension supply (up to and including 400 volts) Alternating Current-50-cycles.
(i)Single phase-230 volts between phase and neutral.
(ii)Two or three phase-400 volts between phases.