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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(3)(iv) in The Jadavpur University Act, 1981

(iv)[ one or more than one teacher shall be elected by the teachers of each Department of the faculty council from amongst themselves in the following manner:— [Substituted '(iv) three Teachers, of whom at least one shall be a Professor, from each of the Departments of the Faculty Council concerned, elected jointly by such Teachers of the respective Department from amongst themselves;' by Act No. 12 of 2011, dated 25.1.2012.]