Section 2 in The Kannada Development Authority Act 1994
2. Definitions.-
In this Act, unless the context otherwise requires,-(a)"Authority" means, the Kannada Development Authority constituted under section 3;(b)"Chairman" means, the Chairman of the Authority;(c)"department" means, all departments of the State Government, including any body or corpo-ration established by the State Government by or under any law or any institution or body of organisations receiving financial aid from the State Government;(d)"Member" means, a member of the Authority;(e)"Projects and programmes" means, the annual project, programmes prepared by the Authori-ty for development of Kannada in various departments;(f)"Secretary" means, Secretary of the Authority;(g)"Regulation" means, regulations made under this Act.
