Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(c) in The Kannada Development Authority Act 1994

(c)"department" means, all departments of the State Government, including any body or corpo-ration established by the State Government by or under any law or any institution or body of organisations receiving financial aid from the State Government;