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[Cites 0, Cited by 1] [Section 104(2)] [Section 104] [Entire Act]

State of Andhra Pradesh - Subsection

Section 104(2)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)fees on vehicles including motor vehicles as defined in the Motor Vehicles Act, 1988 (Central Act 59 of 1988) or pack-animals bringing or persons carrying, any goods for sale in such markets;