Section 27(6)(c) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962
(c)questions regarding the exercise of seamanship in cases of difficulty and danger, e.g. when a vessel has grounded, when anchors and chains are carried out, when a vessel has to be got afloat, when the hull is injured or leaking or what steps to take in case of fire or accident to the vessel;