Section 27(6) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962
(6)He shall pass satisfactory viva voice examination in the following subjects:(a)the general principles of river or backwaters navigation;(b)the management of vessel under all contingencies of meeting, passing and overtaking vessels;(c)questions regarding the exercise of seamanship in cases of difficulty and danger, e.g. when a vessel has grounded, when anchors and chains are carried out, when a vessel has to be got afloat, when the hull is injured or leaking or what steps to take in case of fire or accident to the vessel;(d)the provisions of the Act and the rule thereunder.
