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[Cites 0, Cited by 0] [Section 269] [Entire Act]

State of Uttar Pradesh - Subsection

Section 269(1) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(1)The travelling allowance and daily allowance of an official member shall be governed by the rules applicable to him for journey performed by him on official duties and shall be paid by the authority paying his salary.