Section 269 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
269. Fee and allowances.
(1)The travelling allowance and daily allowance of an official member shall be governed by the rules applicable to him for journey performed by him on official duties and shall be paid by the authority paying his salary.(2)The non-official members of the Board shall be paid travelling allowance and daily allowance for attending the meeting of the Board at such rates as are admissible to Group-A officers of the State Government.
