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State of Madhya Pradesh - Section

Section 1 in The M.P. Krishik Pashu Parirakshan Adhiniyam, 1959

1. Short title, extent and commencement.

(1)This Act may be called the Madhya Pradesh Agricultural Cattle Preservation Act, 1959.
(2)It extends to the whole of Madhya Pradesh.
(3)It shall come into force on such date as the State Government may, by notification in the Official Gazettee, appoint in this behalf.[Enforcement - The Act came into force with effect from January 15, 1960] [Notification No. 46-2591-XIV-Vety-59, dated January 4, 1960].