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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(3) in The M.P. Krishik Pashu Parirakshan Adhiniyam, 1959

(3)It shall come into force on such date as the State Government may, by notification in the Official Gazettee, appoint in this behalf.[Enforcement - The Act came into force with effect from January 15, 1960] [Notification No. 46-2591-XIV-Vety-59, dated January 4, 1960].