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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Madhya Pradesh - Subsection

Section 194(2) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(2)The Secretary shall be the Controlling Officer in respect of the travelling allowance and daily allowance bills of the members and employees of the Board and persons other those mentioned in sub-regulation (1).