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State of Madhya Pradesh - Section

Section 194 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

194.

(1)The Chairman shall be Controlling Officer in respect of his own travelling and daily allowance bills and he shall also be the Controlling Officer in respect of the bills of the Vice-Chairman and the Secretary of the Board.
(2)The Secretary shall be the Controlling Officer in respect of the travelling allowance and daily allowance bills of the members and employees of the Board and persons other those mentioned in sub-regulation (1).