Section 34 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
34. Employees not to seek outside employments.
- An employee of the Corporation shall not without the prior permission of the Executive Director :(a)by himself or through any member of his family engage in any trade or business or adventure.(b)undertake accept, solicit or seek any outside employment or office while on duty or on leave stipendiary or honorary.
