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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(10)(k) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(k)Immediately after grant of Long-term Open Access, the Distribution Licensee shall inform the State Load Despatch Centre so that it can consider the same while processing requests for scheduling of power, received under this agreement.