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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(5)(f) in The Indian Nursing Council Regulations

(f)To report, in the form of a brief diary, a record of the days and hours when he/she was present at the institution and during the course of the examination inspected, and of the parts of each examination in progress on each day.