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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(5) in The Indian Nursing Council Regulations

(5)It shall be the duty of the inspector :-
(a)To make himself/herself acquainted with previous reports on the inspection of the qualifying examination or examinations and institutions which he/she is appointed to inspect and with the report of the Executive Committee of the Council thereon. He/She shall be provided by the Secretary with a copy of these documents and of the recommendations of the Council in regard to examinations, and of the resolutions with regard to nursing education.
(b)To attend personally every examination which he/she is required to inspect, but not to interfere with the conduct thereof.
(c)To report to the Executive' Committee his/her opinion as to the sufficiency of each examination and the suitability of each institution inspected by him/her.
(d)To report relevant particulars about the questions asked in the written, oral and practical parts of each examination inspected by him/her, the equipment provided for clinical and practical examinations, the arrangements made for invigilation, the method and scales of marking the standard of knowledge shown by successful candidates, and generally all such details as may be required for adjudicating on the scope and character of the examination.
(e)To report on the adequacy of the teaching programme in the institutions inspected with particular reference to class and demonstration rooms, teaching equipment, number of nursing tutors, facilities for practical experience in the hospital and public health field. Supervision of practical work during day and night, hours of duty, arrangements for living and recreation and the students health service.
(f)To report, in the form of a brief diary, a record of the days and hours when he/she was present at the institution and during the course of the examination inspected, and of the parts of each examination in progress on each day.
(g)To report on the extent to which the recommendations of the Council have been carried out in the case of each examination and institution inspected by him/her and also to what extent the resolutions of the Council on nursing education have been given effect to in the education of the students.