Section 11(8) in Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016
(8)The order disposing of a show-cause notice may provide for-(a)no action;(b)warning;(ba)[ suspension or cancellation of authorisation for assignment;] [Inserted by Notification F. No. IBBI/2019-20/GN/REG045, dated 23.7.2019 (w.e.f. 23.11.2016).](c)any of the actions under section 220(2) to (4); or(d)a reference to the Board to take any action under section 220(5).
