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[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(8)(b) in Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016

(b)warning;
(ba)[ suspension or cancellation of authorisation for assignment;] [Inserted by Notification F. No. IBBI/2019-20/GN/REG045, dated 23.7.2019 (w.e.f. 23.11.2016).]