Himachal Pradesh High Court
Nisha Jhalta & Ors. vs . State Of H.P. & Ors. on 24 August, 2022
Bench: Sabina, Sushil Kukreja
Nisha Jhalta & Ors. Vs. State of H.P. & Ors.
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CWP No. 8315 of 2021 24.08.2022 Present: Mr. D.N.Sharma, Advocate, for the petitioners.
Mr. Bharat Bhushan, Additional Advocate General, for the respondents-State.
Learned Additional Advocate General requests for an adjournment, to enable him to seek instructions.
rList again on 31st August, 2022.
( Sabina ) Judge (Sushil Kukreja ) August 24, 2022 (ravinder) Judge ::: Downloaded on - 24/08/2022 20:04:05 :::CIS