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Himachal Pradesh High Court

Nisha Jhalta & Ors. vs . State Of H.P. & Ors. on 24 August, 2022

Bench: Sabina, Sushil Kukreja

Nisha Jhalta & Ors. Vs. State of H.P. & Ors.

.

CWP No. 8315 of 2021 24.08.2022 Present: Mr. D.N.Sharma, Advocate, for the petitioners.

Mr. Bharat Bhushan, Additional Advocate General, for the respondents-State.

Learned Additional Advocate General requests for an adjournment, to enable him to seek instructions.

rList again on 31st August, 2022.

( Sabina ) Judge (Sushil Kukreja ) August 24, 2022 (ravinder) Judge ::: Downloaded on - 24/08/2022 20:04:05 :::CIS