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Himachal Pradesh High Court

Nisha Jhalta & Ors vs . State Of H.P & Ors. on 10 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

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Nisha Jhalta & Ors vs. State of H.P & Ors.

CWP No.8315/2021

10.8.2022 Present: Mr. D.N. Sharma, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, Mr. Adarsh K. Sharma and Mr. Anil Jaswal, Addl. AGs, for the respondents-State.

As prayed for, list on 24th August, 2022, before the appropriate Bench.

( Tarlok Singh Chauhan ) Judge ( Chander Bhusan Barowalia ) Judge 10th August, 2022 (CS) ::: Downloaded on - 10/08/2022 20:04:07 :::CIS