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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)The Head of the secondary/higher secondary school shall certify that the particulars given in the consolidated statement and the abridge lists, tally with the school records.