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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Rules, 1998

(1)Separate 100 point roster for each categories of post at the stage of direct recruitment shall be maintained for State, Division and District level. These rosters shall be maintained by each appointing authority according to Schedules I, II and III as may be relevant for each level of appointment.